Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Maharashtra - Subsection Section 30(1) in The Maharashtra Merged Territories Miscellaneous Alienations Abolition Act, 1955 (1)any obligation or liability already incurred under an incident of an alienation before the date on which this Act comes into force, or
