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State of Chattisgarh - Section

Section 162 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

162. Live wire.

- The employer shall ensure at a construction site of a building or other construction work that there is no exposed live wire in- working areas at an excavation or tunnelling work which are accessible to building workers other than those authorised to work on such live lines.