Section 34(2)(ix) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(2)(ix) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(ix)exercise the power of granting leave, other than casual leave, to teachers and ministerial staff in accordance with the Rules in that regard and to make temporary arrangement in place of the absentees;

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State of Bihar - Subsection

Section 34(2)(ix) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964