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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(e) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(e)express, in relation to any transaction, industrial production or protection, any quantity or dimension, otherwise than in accordance with the standard weight, measure or numeration.