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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(1)(h) in Jammu and Kashmir Municipal Corporation Act, 2000

(h)all interest and profits arising from any investment of, or from any transaction in connection with, any money belonging to the Corporation including loans and advances under this Act;