Supreme Court - Daily Orders
The Deputy Commissioner Of Income Tax ... vs M/S Cholamandalam Ms General Insurance ... on 5 December, 2019
ITEM NO.48 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 17028/2019
THE DEPUTY COMMISSIONER OF INCOME TAX LARGE TAX PAYER UNIT & ORS.
Petitioner(s)
VERSUS
M/S CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Respondent(s)
(ALL THE MATTERS EXCEPT SC17028/2019 ARE TO BE LISTED BEFORE LD.
REGISTRAR'S COURT )
WITH
SLP(C) No. 18905/2019 (XII)
(FOR ADMISSION and I.R. and IA No.110922/2019-CONDONATION OF DELAY
IN FILING and IA No.110923/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 18292/2019 (XII)
( IA No.107216/2019-CONDONATION OF DELAY IN FILING and IA
No.107217/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 17680/2019 (XII)
(FOR ADMISSION and I.R. and IA No.103840/2019-CONDONATION OF DELAY
IN FILING and IA No.103841/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT
[ TO BE TAKEN UP ALONG WITH ITEM NO. 14 I.E. D. NO. 23107/2019. ])
SLP(C) No. 17681/2019 (XII)
(FOR ADMISSION and I.R. and IA No.103521/2019-CONDONATION OF DELAY
IN FILING and IA No.103523/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 21932/2019 (XII)
(FOR ADMISSION and I.R. and IA No.133797/2019-CONDONATION OF DELAY
IN FILING and IA No.133801/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.133798/2019-CONDONATION OF DELAY IN
REFILING
[ TO BE TAKEN UP ALONG WITH ITEM NO. 12 I.E. D.NO.23272/2019. ])
SLP(C) No. 17679/2019 (XII)
(FOR ADMISSION and I.R. and IA No.102129/2019-CONDONATION OF DELAY
IN FILING and IA No.102130/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 18070/2019 (XII)
(FOR ADMISSION and I.R. and IA No.105919/2019-CONDONATION OF DELAY
Signature Not Verified
IN FILING and IA No.105924/2019-EXEMPTION FROM FILING C/C OF THE
Digitally signed by
RUPAM DHAMIJA
Date: 2019.12.10
IMPUGNED JUDGMENT)
11:14:07 IST
Reason:
SLP(C) No. 19651/2019 (XII)
(FOR ADMISSION and I.R. and IA No.114689/2019-CONDONATION OF DELAY
IN FILING and IA No.114691/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Item No.48 -2-
SLP(C) No. 23385/2019 (XII)
(FOR ADMISSION and I.R. and IA No.142647/2019-CONDONATION OF DELAY
IN FILING and IA No.142651/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.142658/2019-CONDONATION OF DELAY IN
REFILING)
SLP(C) No. 21931/2019 (XII)
(FOR ADMISSION and I.R. and IA No.132466/2019-CONDONATION OF DELAY
IN FILING and IA No.132468/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.132467/2019-CONDONATION OF DELAY IN
REFILING)
SLP(C) No. 18071/2019 (XII)
(FOR ADMISSION and I.R. and IA No.106182/2019-CONDONATION OF DELAY
IN FILING and IA No.106183/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 20861-20862/2019 (XII)
)
SLP(C) No. 22253/2019 (XII)
(FOR ADMISSION and I.R. and IA No.134637/2019-CONDONATION OF DELAY
IN FILING and IA No.134638/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.136761/2019-CONDONATION OF DELAY IN
REFILING)
SLP(C) No. 18906/2019 (XII)
(IA No.113050/2019-CONDONATION OF DELAY IN FILING and IA
No.113051/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
[ TO BE TAKEN UP ALONG WITH ITEM NO. 15 I.E. D.NO.21941/2019. ])
SLP(C) No. 20899/2019 (XII)
(FOR ADMISSION and I.R. and IA No.120883/2019-CONDONATION OF DELAY
IN FILING and IA No.120884/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 20898/2019 (XII)
(FOR ADMISSION and I.R. and IA No.119004/2019-CONDONATION OF DELAY
IN FILING and IA No.119006/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 24143/2019 (XII)
(FOR ADMISSION and I.R. and IA No.146052/2019-CONDONATION OF DELAY
IN FILING and IA No.146053/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 35122/2019 (XII)
(FOR ADMISSION and I.R. and IA No.160235/2019-CONDONATION OF DELAY
IN FILING
[TO BE TAKEN UP ALONGWITH ITEM NO. 17 I.E. D.NO. 35558/2019])
SLP(C) No. 26143/2019 (XII)
(FOR ADMISSION and I.R. and IA No.159731/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 35558/2019 (XII)
(FOR ADMISSION and I.R. and IA No.163446/2019-CONDONATION OF DELAY
IN FILING)
Item No.48 -3-
Date : 05-12-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. A. Deb Kumar, Adv.
Ms. A. Deepa, Adv.
Mrs. Anil Katiyar, AOR
Mr. Sudhir Naagar, AOR
For Respondent(s)
Mr. K.parameshwar, AOR
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Akhil Abraham Roy, Adv.
M/S. K J John And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
Diary Nos.35122/2019 and Diary No.35558/2019 Fresh tagged matters.
Remaining matters Service is complete in all the matters but none has entered appearance.
Ld. Counsels appearing for the duly represented respondents appearing for the first time are granted four weeks time for filing counter affidavit.
Ld. Counsels who are already appearing for the served respondents are granted four weeks time as last opportunity for filing counter affidavit. Ld. Counsels for the served respondents who were given last opportunity for filing counter affidavit and have not filed counter affidavit, their further opportunity stands declined.
List again on 19.2.2020.
ANIL LAXMAN PANSARE Registrar