Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of West Bengal - Subsection Section 62(i) in The West Bengal Factories Rules, 1958 (i)Light hazards-Occupancies like offices, assembly halls, canteens, rest-rooms, ambulance rooms and the like :
