Section 30(2)(f) in The Registration Of Births And Deaths Act, 1969

[Cites 0, Cited by 1] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(f) in The Registration Of Births And Deaths Act, 1969

(f)the authority which may grant permission for registration of a birth or death and the form and manner of production of self-attested document under sub-section (2) of section 13

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 30(2)(f) in The Registration Of Births And Deaths Act, 1969