Punjab-Haryana High Court
Ramesh Chander vs Chief Managing Director, Punjab State ... on 29 November, 2018
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 14651 of 2017
Date of Decision: 29.11.2018
Ramesh Chander
...Petitioner
Vs.
Chief Managing Director, Punjab State Power Corporation Ltd and
others
...Respondents
CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA
Present: Mr. Harshit Jain, Advocate
for the petitioner.
Mr. Sanjeev Roy, Advocate for
Mr. I.P.S. Doabia, Advocate
for the respondents/PSPCL.
RAJIV NARAIN RAINA, J. (Oral)
For detailed order, see order of even date in CWP No. 1013 of 2017, Balvir Singh Vs. Punjab State Power Corporation Limited/PSPCL and another.
(RAJIV NARAIN RAINA) 29.11.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 06-01-2019 00:11:35 :::