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[Cites 1, Cited by 11]

Punjab-Haryana High Court

Ramesh Chander vs Chief Managing Director, Punjab State ... on 29 November, 2018

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

    IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

                          CWP No. 14651 of 2017
                          Date of Decision: 29.11.2018

Ramesh Chander
                                                            ...Petitioner
                          Vs.
Chief Managing Director, Punjab State Power Corporation Ltd and
others
                                              ...Respondents

CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA

Present:     Mr. Harshit Jain, Advocate
             for the petitioner.

             Mr. Sanjeev Roy, Advocate for
             Mr. I.P.S. Doabia, Advocate
             for the respondents/PSPCL.

RAJIV NARAIN RAINA, J. (Oral)

For detailed order, see order of even date in CWP No. 1013 of 2017, Balvir Singh Vs. Punjab State Power Corporation Limited/PSPCL and another.

(RAJIV NARAIN RAINA) 29.11.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 06-01-2019 00:11:35 :::