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State of Andhra Pradesh - Section

Section 47 in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

47. Suits not otherwise provided for.

- In suits not otherwise provided for In suits not otherwise provided for fee shall be payable at the following rates : -When the amount or value of the subject-matter in dispute-
(i)is less than Rs. 3,000 Rupees fifty.
(ii)is not less than Rs. 3,000, but does not exceed Rs. 5,000. Rupees one hundred.
(iii)exceeds Rs. 5,000 but does not exceed Rs. 10,000. Rupees two hundred.
(iv)exceeds Rs. 10,000 Rupees three hundred.