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[Cites 0, Cited by 0] [Section 88(4)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(4)(c) in The Oil Mines Regulations, 2017

(c)make the villagers and public along the right of way or right of use adequately aware of the possible consequence of leaks and this shall be included as a part of regular audit; and