Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act] Union of India - Subsection Section 56(1)(m) in The Coal Mines Regulations, 2017 (m)see that all fences and gates provided at the top of the shaft or at any inset are in position;