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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Himachal Pradesh - Subsection

Section 29(3) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(3)On the confirmation of the scheme under sub-section (1) or (2), the scheme as confirmed shall be published in the prescribed manner in the estate or estates concerned.