Chattisgarh High Court
The Oriental Insurance Company Limited vs Smt. Dheera Majhi And Others 31 ... on 2 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 625 of 2017
The Oriental Insurance Company Ltd. Versus Smt. Dheera Majhi & Ors.
02.02.2018 Shri R.N.Pusty, Advocate for the appellant/Insurance Company.
Shri A.L.Singroul, Advocate for the respondents.
List it in the month of May.
Sd/-
(P. Sam Koshy) JUDGE Sumit