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[Cites 2, Cited by 93] [Constitution]

Constitution Article

Article 218 in Constitution of India

218. Application of certain provisions Application of certain provisions relating to Supreme Court to High Courts

The provisions of clauses (4) and (5) of article 124 shall apply in relation to a High Court as they apply in relation to the Supreme Court with the substitution of references to the High Court for references to the Supreme Court.