Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(d) in The Indian Electricity Rules, 1956 (d)the proposed limits within which and the conditions under which the supply of energy is to be compulsory or permissive, the nature and amount of the supply (if limited) and the like:
