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[Cites 0, Cited by 0] [Section 69D(2)] [Section 69D] [Entire Act]

State of Maharashtra - Subsection

Section 69D(2)(d) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(d)to award such lesser punishment as it may specify in lieu of dismissal, removal, otherwise termination of service or reduction in rank, as the case may be,