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State of Bihar - Section

Section 114 in The Bihar Motor Vehicles Rules, 1992

114. Stage carriage to ply on routes other than those specified in permit under special circumstances.

- If in special circumstances and for reasons to be recorded in writing the authority granting the permit if so directs, the holder of the permit granted in respect of a stage carriage, shall use the stage carriage on such route or in such area in the region other than that specified in such permit and during such period and at such timings as may be specified in the direction.