Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 312 in Jammu and Kashmir Municipal Corporation Act, 2000 312. Lamination on operation of this Chapter. - The powers conferred by the last foregoing section shall be subject to any regulations, conditions or restrictions which be imposed by the rules.
