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Delhi High Court - Orders

Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 10 November, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                            $~44
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                            +       W.P.(C) 15432/2022 & CM APPL. 47958/2022

                                    RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS RASHI
                                    PERIPHERALS LTD.)                ......Petitioner
                                                 Through: Mr Vineet Bhatia, Adv.

                                                       versus

                                    UNION OF INDIA AND ORS.             ......Respondents
                                                  Through: Mr Himanshu Pathak, Adv. for R-1.
                                                            Mr Rajeev Aggarwal, ASC with Ms
                                                            Shilpa Singh and Ms Divyanshi
                                                            Bansal, Advs. for R-2 and 3.

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                    HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                  ORDER

% 10.11.2022 [Physical Hearing/Hybrid Hearing (as per request)]

1. Mr Vineet Bhatia, who appears on behalf of the petitioner, says that certain documents are missing, and that the same will be filed within one week.

2. List the matter on 02.12.2022.

RAJIV SHAKDHER, J TARA VITASTA GANJU, J NOVEMBER 10, 2022 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:TARUN RANA Signing Date:17.11.2022 11:21:17