Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 10 November, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022 & CM APPL. 47958/2022
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS RASHI
PERIPHERALS LTD.) ......Petitioner
Through: Mr Vineet Bhatia, Adv.
versus
UNION OF INDIA AND ORS. ......Respondents
Through: Mr Himanshu Pathak, Adv. for R-1.
Mr Rajeev Aggarwal, ASC with Ms
Shilpa Singh and Ms Divyanshi
Bansal, Advs. for R-2 and 3.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 10.11.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. Mr Vineet Bhatia, who appears on behalf of the petitioner, says that certain documents are missing, and that the same will be filed within one week.
2. List the matter on 02.12.2022.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J NOVEMBER 10, 2022 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:TARUN RANA Signing Date:17.11.2022 11:21:17