Punjab-Haryana High Court
Mapreet Kaur vs State Of Punjab And Others on 4 April, 2024
Neutral Citation No:=2024:PHHC:045307
2024:PHHC:045307
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
133 CWP-7585-2024 (O&M)
Date of decision: 04.04.2024
Manpreet Kaur ..Petitioner
Versus
State of Punjab and others ..Respondents
CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
Present: Mr. MS Dhot, Advocate for the petitioner.
***
AMAN CHAUDHARY, J (Oral)
1. This petition has been filed for setting aside the promotion order serial No.794-96 dated 19.01.2023 (Annexure P4).
2. Faced with the judgment in Sandeep Kaur vs. State of Punjab and others, CWP-24589-2023, decided on 02.11.2023, learned counsel for the petitioner prays for withdrawal of the present petition to enable her to approach the appropriate authority.
3. Ordered accordingly.
( AMAN CHAUDHARY )
04.04.2024 JUDGE
ashok
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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