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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The Board of the Trust Regulations, 2001

(6)A person to be employed on whole time employment shall be appointed only when he produces at the time of joining; -
(a)Medical and fitness certificate from the Chief Medical Officer or District Medical Officer or any other Authorized Medical Officer;
(b)Original Degree or Diploma Certificate in support of the educational qualifications, date of birth and experience;
(c)Character, integrity and antecedents certificate from the Sub-Divisional Magistrate or any Gazetted Officer or other equivalent competent authority;
(d)Certificate of the Scheduled Caste or the Scheduled Tribe or other backward Classes or Ex-Servicemen or Disability, if applicable;
(e)If married, certificate to the effect that he/she is not having more than one living wife/husband.