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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2) in Jammu and Kashmir Reservation Act, 2004

(2)The Government shall prescribe the percentage for each category in admission in the Professional Institutions :Provided that different percentage may be prescribed for different courses :Provided further that 50% of the seats in each category including open category for admission to MBBS and BDS, shall be selected from amongst female candidates belonging to such category:Provided also that the seats in any reserved category, which can not be filled for want of candidates belonging to that category, shall be filled from amongst the candidates belonging to open merit category.