Calcutta High Court (Appellete Side)
Smt.Mansha Rani @ Suchitra Maity & Anr vs Shri Parijat Chottopadhyay & Ors on 23 August, 2016
Author: Arindam Sinha
Bench: Arindam Sinha
1
/08/2016 CAN 5265 of 2016
Biplab. in
SA 247 of 2016
Smt.Mansha Rani @ Suchitra Maity & Anr.
-vs-
Shri Parijat Chottopadhyay & Ors.
Mr. Krishna Das Poddar
Mrs. Nandita Shit
... for the Applicant/Appellant.
Let a copy of the application for restoration be served upon the
respondents within a period of four weeks and the matter be listed before the
Bench taking lawazima matters. Affidavit of service be filed annexing thereto the evidence of service.
(Girish Chandra Gupta, Acting Chief Justice) (Arindam Sinha, J.) 2