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Calcutta High Court (Appellete Side)

Smt.Mansha Rani @ Suchitra Maity & Anr vs Shri Parijat Chottopadhyay & Ors on 23 August, 2016

Author: Arindam Sinha

Bench: Arindam Sinha

                                                      1


/08/2016                          CAN 5265 of 2016
Biplab.                                  in
                                  SA 247 of 2016



                     Smt.Mansha Rani @ Suchitra Maity & Anr.

                                        -vs-
                          Shri Parijat Chottopadhyay & Ors.

                             Mr. Krishna Das Poddar
                             Mrs. Nandita Shit
                                           ... for the Applicant/Appellant.




                 Let a copy of the application for restoration be served upon the
           respondents within a period of four weeks and the matter be listed before the

Bench taking lawazima matters. Affidavit of service be filed annexing thereto the evidence of service.

(Girish Chandra Gupta, Acting Chief Justice) (Arindam Sinha, J.) 2