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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(9) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(9)"Settlement notification" in relation to a land means the settlement notification published under sub-section (1) of section 20 in respect of the janmam estate or part thereof in which the land is situated;