Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(a) in The Rajasthan Soil and Water Conservation Rules, 1966 (a)In the case of order under under sub-section (3) of section 6 and section 32 and 33 appeals shall be filed before the Revenue Appellate authority.
