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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1)(b) in The M.P. Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994

(b)Construction and Development Committee. - For planning, managing, implementation and supervision of all construction works in Gram Panchayat area, planning, budgeting and implementation of layout, schemes and programmes, improvement of communication of all types, special emphasis on development of village, cottage and Khadi Industries, gardens and parks specially for women and children, proposing self projects for future construction, rural electrification, forest, public health engineering, dairy, agriculture and irrigation.