Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 11 in Jammu and Kashmir Protection of Interests of Depositors (In Financial Establishments) Act, 2018

11. Expeditious disposal of appeals.

- The Commercial Appellate Court shall endeavor to dispose of appeals filed before it within a period of six months from the date of filing of such appeal.