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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(j) in Maharashtra Horticulture Development Corporation Act, 1984

(j)undertake integrated pest and disease management involving crop sanitation and agro-nomio, genetix biological and chemical methods of control; and use. of hormones and growth (regulant) in fruit trees;