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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

14. Funds for the conduct of LPCET- AC.

- The amounts that are collected from the candidates towards cost of application and examination fee shall be utilized to meet the expenditure for items. Services connected with the LPCET-AC. Accounts shall be subject to audit and report thereof shall be submitted to the competent authority and Permanent Committee.