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State of Gujarat - Section

Section 42 in The Gujarat Agricultural Universities Act, 2004

42. Examiners' Committee.

(1)There shall be formed every year a committee for each Faculty, for the purpose of drawing up the list for appointments to University examinership, consisting of-
(i)the Dean of the concerned Faculty, ex-officio Chairman,
(ii)the Chairman of the Board of Studies, and
(iii)two members of the Board of Studies nominated by the Vice-Chancellor for the year.
(2)The list of examiners prepared by the committee shall be placed through the Academic Council before the Vice-Chancellor for his approval who may either approve or modify the same for the reasons to be recorded in writing.
(3)The procedure to be followed by the committee shall be such as may be prescribed.