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State of Chattisgarh - Section

Section 361 in High Court of Chhattisgarh Rules, 2005

361.

Save as provided in the Act and these rules, the provisions of the Code of Civil Procedure and the rules of the Court shall apply mu to/is nut land is to such appeals.F : Rules under the Contempt of Courts Act, 1971 (Act No. 70 of 1971)The High Court of Chhattisgarh (Contempt of Court Proceedings) Rules, 2005