Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Uttar Pradesh - Subsection Section 23(2) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962 (2)Unless any other method of voting is provided for any meeting in the Act or any rule made thereunder, the voting at all meetings shall be by show of hands.
