Section 1 in The Jammu And Kashmir Alienation of Land Rules, 1970
1. Title and Commencement.
(1)These rules may be called the Jammu and Kashmir Alienation of Land Rues, 1970.(2)These shall come into force from the date of their publication in the Government Gazette.[**] [SRO 23 of 1971, published in Govt. Gazette dt. 20.1.1971]
