Delhi High Court - Orders
M/S Fiitjee Ltd vs Pankaj Rastogi & Anr on 12 March, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 290/2019 & CM APPL. 32908/2019
M/S FIITJEE LTD ..... Appellant
Through: Mr. Mukesh M. Goel, Adv.
versus
PANKAJ RASTOGI & ANR ..... Respondents
Through: Mr. K.K. Rohatgi, Adv.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 12.03.2020 The Hon'ble Judge is not holding Court today. List on 21.01.2021.
By Order (Court Master) MARCH 12, 2020 kb Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:13.03.2020 16:31:06