Calcutta High Court (Appellete Side)
(Smt. Neeru Kalra vs Union Of India & Ors.) on 24 March, 2014
Author: Soumitra Pal
Bench: Soumitra Pal
1 4.3.2014
l.no. 67 WP 2273W) of 2014 (Smt. Neeru Kalra-vs- Union of India & Ors.) Mr. Debasish Banerjee...for the petitioner Mr. Malay Kumar Das Mr. Anirban Dutta...for the Railways It is submitted by Mr. Banerjee, learned advocate for the petitioner that he does not want to press the application since it has become infructuous.
In view of such submission, the writ petition is dismissed as infructuous. No order as to costs.
(Soumitra Pal, J.)