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Rajasthan High Court - Jaipur

Shashi Kant Bagrecha vs Shahjahan And Ors on 11 April, 2012

Author: Mohammad Rafiq

Bench: Mohammad Rafiq

    

 
 
 

 S.B. Civil Misc. Appeal No.234/2000
S.B. Civil Misc. Appeal No.232/2000
S.B. Civil Misc. Appeal No.235/2000
S.B. Civil Misc. Appeal No.236/2000


Date of Order ::: 11.04.2012

Present
Hon'ble Mr. Justice Mohammad Rafiq, J.


Shri Ganesh Joshi, counsel for appellants
Shri S.C. Purohit, counsel for respondents in Appeal No.232/2000,

Shri C.M. Sharma, Shri P.K. Kasliwal, counsel for respondents in other Appeals. #### Arguments heard and concluded. Judgment is reserved.

(Mohammad Rafiq) J.

//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW