Rajasthan High Court - Jaipur
Shashi Kant Bagrecha vs Shahjahan And Ors on 11 April, 2012
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
S.B. Civil Misc. Appeal No.234/2000 S.B. Civil Misc. Appeal No.232/2000 S.B. Civil Misc. Appeal No.235/2000 S.B. Civil Misc. Appeal No.236/2000 Date of Order ::: 11.04.2012 Present Hon'ble Mr. Justice Mohammad Rafiq, J. Shri Ganesh Joshi, counsel for appellants Shri S.C. Purohit, counsel for respondents in Appeal No.232/2000,
Shri C.M. Sharma, Shri P.K. Kasliwal, counsel for respondents in other Appeals. #### Arguments heard and concluded. Judgment is reserved.
(Mohammad Rafiq) J.
//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW