Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2050] [Entire Act] Union of India - Subsection Section 2050(e) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988 (e)"Common" means the Commission on Narcotic Drugs of the Economic and Social Council of the United Nations;
