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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Uttarakhand - Subsection

Section 121(11) in Uttarakhand Panchayati Raj Act, 2016

(11)The certain provisions relating to the budget of Zila Panchayat shall be applicable on the budget of Kshetra panchayat. The provisions of sections 83 shall mutatis mutandis apply to the budget of a Kshettra Panchayat.