Section 1(3) in The M.P. Krishi Udhar Pravartan Tatha Prakiran Upabandha (Bank) Adhiniyam, 1972
(3)It shall [come into force on such date] [W.e.f. 1-10-1973 by Notification No. 5-6-73-1-XV, dated 28-8-1973, published in the M.P. Rajpatra, Part I, dated 14-9-1973 at page 1375.] or dates as the State Government may, by notification, appoint and different dates may be appointed for different provisions of this Act and for different areas of the State.
