Section 3(7) in The Bombay Land Revenue Code, 1879
(7)"sub-division of a survey number". - [Sub-division of a survey number" means a portion of a survey number of which the area and assessment are separately entered in the land records under an indicative number subordinate to that of the survey number of which it is a portion;] [This definition was substituted for the definition of 'recognised share of a survey number', by Bombay 4 of 1913, section 6 (c).]
