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State of Tamilnadu - Section

Section 5 in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1967

5. Application for deposit of rent.

- Every cultivating tenant depositing the rent shall make an application to the Court in Form I together with the challan for the deposit of the amount into the Treasury or the Sub-Treasury, as the case may be, in person or through his authorised agent.