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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(j) in The Central Silk Board Silkworm Seed Regulations, 2010

(j)not refrigerate the crossbreed or acid treated bivoltine silkworm eggs beyond a period of 20 days from one day after the laid on date;