Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Chattisgarh - Subsection Section 42(i) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 (i)prepare an account of the total interest accrued and received on the investment of the Fund during the year;
