Section 30 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976
30. Provision of Sand Box and Fire Extinguishers and silences on Noisy Engine
(1)Every motor boat licensed under these rules shall be provided with a sand box and an approved patent fire extinguisher of suitable capacity for extinguishing fire and the owner shall keep it free from oil refuse.(2)Noisy engines of all motor boats licensed under these rules while plying within the port shall be fitted with efficient silences.
