Supreme Court - Daily Orders
State Of Uttar Pradesh vs Justice (Retd.) Sudhir Kumar Saxena on 6 September, 2019
Bench: Chief Justice, Ashok Bhushan
SLP(C) 20677-20682/2019
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ITEM NO.23 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) Nos. 20677-20682/2019
(Arising out of impugned final judgment and order dated 17-07-2019
and 09-08-2019 in MISB Nos. 18001/2019, 19102/2017 and 19139/2017
passed by the High Court Of Judicature At Allahabad, Lucknow Bench)
STATE OF UTTAR PRADESH & ANR. ETC. Petitioner(s)
VERSUS
JUSTICE (RETD.) SUDHIR KUMAR SAXENA ETC. Respondent(s)
(FOR ADMISSION and I.R. and IA No.130754/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.130755/2019-EXEMPTION FROM
FILING O.T.)
Date : 06-09-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Mukul Rohatgi, Sr. Adv.
Mr. P.S. Narasimha, Sr. Adv.
Mr. Ramesh Kumar Singh, AAG
Mr. Rakesh Bajpai, Adv.
Mr. Pradip Mishra, Adv.
Mr. Ajay Vikram Singh, AOR
Mr. Ankit Goyel, Adv.
Ms. Priyanka Singh, Adv.
Mr. Kamlesh Anand, Adv.
For Respondent(s)
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Pradeep Kant, Sr. Adv.
Mr. Divyanshu Sahay, Adv.
Ms. Sansriti Pathak, AOR
Signature Not Verified Ms. Shradha Narayan, Adv.
Digitally signed by
DEEPAK GUGLANI
Date: 2019.09.06
Mr. Nadeem Murtaza, Adv.
16:55:18 IST
Reason: Mr. Sanjaye Goel, Adv.
Mr. Gaurav Mehrotra, Adv.
Mr. Shikhar Anand, Adv.
SLP(C) 20677-20682/2019
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UPON hearing the counsel the Court made the following
O R D E R
Having heard learned counsel for the petitioners and on perusing the relevant material, we are not inclined to interfere. The special leave petitions are accordingly dismissed.
However, we request the High Court to decide the issue raised in the main proceedings as expeditiously as possible and in any event within a period of two months from today.
Pending interlocutory applications, if any, shall stand disposed of.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master