Delhi High Court - Orders
Jindal Steel And Power Limited vs Deputy Director, Directorate Of ... on 31 March, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4604/2022 & CM APPL. 13790/2022
JINDAL STEEL AND POWER LIMITED ..... Petitioner
Through: Mr.Pramod Dubey, Sr. Adv. with
Mr.Hemant Shah and Mr.Gurpreet
Singh Parwanda, Ms.Prerna Mehta,
Ms.Ekta Gupta, Mr.Guneet Sidhu and
Mr.Naman Joshi, Advs.
versus
DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT,
DELHI ZONE -II, NEW DELHI AND ANR. ..... Respondents
Through: Mr.Zoheb Hossain, Adv. for ED with
Mr.Vivek Gurnani, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 31.03.2022 Mr.Hossain, learned counsel appearing for the respondent Directorate, prays for and is granted two weeks' further time to file counter affidavit.
List again on 04.05.2022.
Interim order accorded earlier to continue till the next date fixed.
YASHWANT VARMA, J MARCH 31, 2022/bh Signature Not Verified Digitally Signed By:NEHA Signing Date:02.04.2022 12:57:45