Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act] State of Bihar - Subsection Section 74(1)(d) in The Bihar Panchayat Raj Act, 2006 (d)render financial or other assistance to any person or body for carrying on in the district any activity which is related to any of the functions of the State.