Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(e) in Andhra Pradesh (Andhra Area) Tenancy Act, 1956 (e)has wilfully denied the landlord's title to the land; or
