Section 11(e) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999
(e)a person of Indian origin who has migrated from Pakistan, Burma, Sri Lanka and East African Countries of Kenya, Uganda and the United Republic of Tanzania (formerly Tanganyika and Zanzibar) Zambia, Malawi, Zaire and [Ethiopia with the intention of permanently settling in India:] [Corrected vide errata dated 18.4.2001.]
